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[Cites 0, Cited by 18] [Entire Act]

Union of India - Section

Section 46 in The Representation of the People Act, 1951

46. Appointment of polling agents.—

A contesting candidate or his election agent may appoint in the prescribed manner such number of agents and relief agents as may be prescribed to act as polling agents of such candidate at each polling station provided under section 25 or at the place fixed under sub-section (1) of section 29 for the poll.