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[Cites 0, Cited by 2] [Section 43(1)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1)(ii) in Motor Vehicles Act, 1939

(ii)regarding the prohibition or restriction, subject to such conditions as may be specified in the directions, of the conveying of long distance goods traffic generally, or of specified classes of goods, by private or public carriers;