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Bombay High Court

Kolhapur Dist. Chemist Association ... vs All India Council For Technical ... on 7 June, 2019

Bench: S.C. Dharmadhikari, G.S. Patel

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         WRIT PETITION STAMP NO. 15058 OF 2019

 Kolhapur Dist. Chemist Association Through Its    ....Petitioner
 President / Secretary And Anr.
              V/S
 All India Council For Technical Education      ....Respondent

Through Its Chairman / Member Secty. And Ors.

Mr Mihir Desai Sr. Cl. i/b Prashant Bhavake For petitioner Mr Abhijeet Joshi for R 1 & 2 Mr B.V.Samant AGP for State. 3 & 4.


        CORAM :                S.C. DHARMADHIKARI &
                               G.S. PATEL, JJ
      DATE :                   7th June, 2019
 P.C. :

Stand over to 11/06/2019 on supplementary board at 3.00 p.m. ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/06/2019 ::: Downloaded on - 08/06/2019 04:13:48 :::