Bombay High Court
Kolhapur Dist. Chemist Association ... vs All India Council For Technical ... on 7 June, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 15058 OF 2019
Kolhapur Dist. Chemist Association Through Its ....Petitioner
President / Secretary And Anr.
V/S
All India Council For Technical Education ....Respondent
Through Its Chairman / Member Secty. And Ors.
Mr Mihir Desai Sr. Cl. i/b Prashant Bhavake For petitioner Mr Abhijeet Joshi for R 1 & 2 Mr B.V.Samant AGP for State. 3 & 4.
CORAM : S.C. DHARMADHIKARI &
G.S. PATEL, JJ
DATE : 7th June, 2019
P.C. :
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