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State of Mizoram - Section

Section 77 in Mizoram Police Act, 2011

77. Cases to be investigated by the Special Crime Investigation Unit.

(1)The officers posted to the Special Crime Investigating Units will investigate organized crimes, serious economic offences and such heinous crimes as notified by the Director General of Police, besides any other cases specially entrusted to the unit by the District Superintendent of Police.
(2)All other crimes will be investigated by other staff posted in such Police Stations. Necessary legal and forensic advice will be made available to investigating officers of Special Crime Investigating Units during investigations.