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State of Gujarat - Section

Section 20 in Gujarat Industrial Development Act, 1962

20. Grants, subventions, loans and advances to Corporation.

- The State Government may make such grants, subventions, loans and advances to the Corporation as it may deem necessary for the performance of the functions of the Corporation under this Act and all grants, subventions, loans and advances made shall be on such terms and conditions as the State Government may after consulting the Corporation determine.