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[Cites 0, Cited by 0] [Section 387] [Entire Act]

State of Uttar Pradesh - Subsection

Section 387(ii) in The U.P. Co-operative Societies Rules, 1968

(ii)first class in any other co-operative society; Provided further that a co-operative society falling in clause (i) of sub-rule (b) of Rule 388, may allow its officers to travel by air-conditioned railway coach or by air: