Delhi High Court - Orders
Jai Abla Jagjeevan Mahavidyalaya Evam ... vs National Council For Teacher Education ... on 14 September, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-164
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 743/2020
JAI ABLA JAGJEEVAN MAHAVIDYALAYA
EVAM SHIKSHAN PRASHIKSHAN
SANSTHAN & ORS ... Petitioners
Through Mr.Mayank Manish & Mr.Ravi Kant,
Advs.
versus
NATIONAL COUNCIL FOR TEACHER
EDUCATION & ANR ... Respondents
Through Mr.Tushar Mehta, SG with
Ms.Arunima Dwivedi, Standing
Counsel, Mr.Shivam Singh,
Mr.Harpreet Singh Gupta, Mr.Jaideep
Khanna, Mr.Sahil Raveen. Mr.Udian
Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 14.09.2020 This hearing is conducted through video conferencing.
I have heard Mr.Sanjay Sharawat, learned counsel for the petitioner. For arguments of Mr.Amitesh Kumar, Advocate, list on 24.09.2020 at the End of the Board.
JAYANT NATH, J.
SEPTEMBER 14,2020/st