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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(24) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(24)"Market Yard" in relation to a market area means a specified place and includes any enclosure, building or locality declared as such in any market area by the State Government or the Director by notification;