Delhi High Court - Orders
Yashwani Verma vs Virender Verma on 18 October, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAT.APP.(F.C.) 174/2023, CM APPL. 30959/2023
YASHWANI VERMA ..... Appellant
Through: None.
versus
VIRENDER VERMA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 18.10.2023
1. None has appeared on behalf of either party.
2. In the interest of justice, renotify on 10.01.2024.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J OCTOBER 18, 2023/va This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 22:42:43