Allahabad High Court
M/S Aegis Bpo Service Ltd. vs State Of U.P. And Others on 27 July, 2010
Author: San°Ay Misra
Bench: San°Ay Misra
Court No. - 28 Case :- WRIT - C No. - 17148 of 2010 Petitioner :- M/S Aegis Bpo Service Ltd. Respondent :- State Of U.P. And Others Petitioner Counsel :- P.C. Mishra,A.K. Goyal Respondent Counsel :- C.S.C. Hon'ble San°ay Misra,J.
This matter has come up in the supplementary list. As prayed by learned counsel for the petitioner, put up tomorrow before the appropriate Bench. Order Date :- 27.7.2010 Lbm/-