Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Bombay Presidency - Subsection Section 28(2) in The Bombay Rents, Hotel and Lodging House Rates Control Rules, 1948 (2)The fee for inspection of the record shall be fifty naye passe per inquiry, per day or part thereof on which such inspection is allowed.
