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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(8) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(8)He/She shall arrange the answer books in the safe custody for which he/she shall be responsible for a period of 90 days from the date of declaration of results.