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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(7) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(7)He shall be responsible for general supervision over [planning] [As amended for the word 'planing' by Corrigendum No. AGU. 2388/CR-16/19-A, dated 22.8.1990.], organisation and conduct of different examinations in the Faculty in time in consultation with the Heads of Departments and Associate Deans.