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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(b)"Assessment Circle" means the Settlement Assessment Circle in which the land is situated or by which it is wholly or mainly surrounded;
(bb)[ "District Level Committee" means the committee constituted by the State Government for a district from time to time under clause (b) of sub-rule (1) of Rule 2 of the Rajasthan Stamps Rules, 2004;] [Inserted by Notification No. F. 4(11) Col./96, dated 18.1.2010-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 25.1.2010, page 123 [w.e.f. 18.1.2010] = 2010 RSCS/Part II/page 106/H.234.]