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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(1)(b) in Rajasthan Panchayati Raj Act, 1994

(b)every Panchayat may with the previous approval of the Panchayat Samiti, appoint such other staff as may be necessary for carrying out the duties imposed on it by or under this Act on such conditions of service of as may be prescribed.