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Madhya Pradesh High Court

Rahul Pratap Singh vs The State Of Madhya Pradesh on 9 June, 2022

Author: Nandita Dubey

Bench: Nandita Dubey

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 27297 of 2022 (RAHUL PRATAP SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 09-06-2022 List this matter in next week.

(NANDITA DUBEY) V. JUDGE Ansari Signature Not Verified SAN Digitally signed by MANZOOR AHMED Date: 2022.06.09 15:13:01 IST