Madhya Pradesh High Court
Rahul Pratap Singh vs The State Of Madhya Pradesh on 9 June, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 27297 of 2022 (RAHUL PRATAP SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 09-06-2022 List this matter in next week.
(NANDITA DUBEY) V. JUDGE Ansari Signature Not Verified SAN Digitally signed by MANZOOR AHMED Date: 2022.06.09 15:13:01 IST