Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 245A] [Entire Act] Union of India - Subsection Section 245A(d) in The Income Tax Act, 1961 (d)"income-tax authority" means an income-tax authority specified in section 116;
