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State of Odisha - Section
Section 7 in The State Culture Fund Scheme, 2003
7. Constitution of the Council.
- For the management and administration of the fund, the State Government shall by notification in the Official Gazette constitute a Council consisting of the following members, namely :-| Official Members | ||
| 1. | Chief Minister, Orissa | Chairman (Ex officio) |
| 2. | Minister, Culture | Vice-Chairman (Ex officio) |
| 3. | Chief Secretary, Orissa | Member (Ex officio) |
| 4. | Development Commissioner, Orissa | Member (Ex officio) |
| 5. | Secretary to the Government, Tourism & Culture (Culture)Department | Member (Ex officio) |
| 6. | Secretary to Government, Finance Department | Member (Ex officio) |
| 7. | Chief Executive, Odissi Research Centre | Member (Ex officio) |
| 8. | Vice-Chancellor, Utkal University of Culture | Member (Ex officio) |
| 9. | Director, Culture | Member-Secretary (Ex officio) |
| Non-Official Members | ||
| 10. | Not less than 10 and not more than 15 eminent personsrepresenting various fields including Donor Agencies, | Members |