Section 20(2)(a) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(a)The Name(s) of the consumer(s), or the organization, postal address, telephone number and e-mail address, if any, of the complainant.

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