Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Marriages Validation Act, 1892

2. Definitions.—

In this Act the expression Indian Christian has the same meaning as in the Indian Christian Marriage Act, 1872.