Rajasthan High Court - Jodhpur
Kalu Ram Buria vs The State Of Rajasthan on 25 February, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 1936/2019
Kalu Ram Buria
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. V.S. Bhati
For Respondent(s) : Mr. Kailash Choudhary for
Mr. Manish Vyas, AAG
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 25/02/2019 Mr. Manish Vyas, learned Additional Advocate General appears on caveat. A copy of the writ petition be served on him, who may file reply to the petition by the next date.
List on 26.03.2019.
(ARUN BHANSALI),J 17-AK Chouhan/-
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