Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in Rice-Milling Industry (Regulation) Act, 1958 (1)No person or authority shall, after the commencement of this Act, establish any new rice mill except under and in accordance with a permit granted under section 5.
