Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 703] [Entire Act] State of Jharkhand - Subsection Section 703(vii) in Bihar Education Code, 1961 (vii)To sell or dispose of worn-out and obsolete machinery, tools, tents, furniture and apparatus up to a limit of Rs. 100 for each article by Public auction and proceeds deposited in the Treasury.