Madhya Pradesh High Court
M.P.State Cooperative Oilseed Growers ... vs Ved Prakash Parmar Judgement Given By: ... on 17 February, 2014
Writ Petition No.2422/14
17.02.2014
Shri Vijay Kumar Pandey, counsel for the petitioner.
Admit.
Issue notice to the respondent on payment of process fee within
one week, both, by ordinary as well as by registered/AD mode.
Heard on I.A. No. 1970/13, Issue notice of this application to the respondent on payment of process fee within one week, both, by ordinary as well as by registered/AD mode.
Subject to decision of this petition, the claim of the petitioner shall be considered by the respondent for grant of seniority.
Be listed for hearing under the caption of Court expedited matters in the last week of April, 2014.
Certified copy as per rules.
(Krishn Kumar Lahoti) (U. C. Maheshwari)
Judge Judge
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