Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] NCT Delhi - Section Section 90 in The Delhi Co-Operative Societies Act, 2003 90. Co-operative housing society to maintain register of its properties with prescribed details. - Every co-operative housing society shall maintain register of its properties in such form as may be prescribed.
