Section 2 in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975
2.
In these rules, unless the context otherwise requires :-(a)"Authority" means the Town and Country Development authority.(b)"Chairman" means the Chairman of the Authority.(c)"Chief Executive Officer" means the Chief Executive Officer of the Authority.(d)"Secretary" means the Secretary of the authority.
