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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(6) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(6)Nothing in sub-section (2) shall prevent a co-operative displaying more conspicuously than the full name, any shorter name by which it is popularly known and which, too, is included in the bye-laws.