Section 2(1)(x) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(x)'contract money' means the amount to be paid by the contractor(s) for raising the mineral(s) from the area granted on contract;

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