Delhi High Court - Orders
Theme Engineering Services Pvt. Ltd vs Ms Rail Vikas Nigam Ltd on 25 January, 2019
Author: G.S.Sistani
Bench: G.S.Sistani, Sangita Dhingra Sehgal
$~SB-7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 66/2017
THEME ENGINEERING SERVICES PVT. LTD. ..... Appellant
Through Mr. Vibhor Vardhan and Mr. Yash
Agarwal, Advocates
versus
MS RAIL VIKAS NIGAM LTD. ..... Respondent
Through Mr. J.C. Seth, Advocate
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL
ORDER
% 25.01.2019 List on 08.03.2019, as prayed.
G.S.SISTANI, J SANGITA DHINGRA SEHGAL, J JANUARY 25, 2018 pst /