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Calcutta High Court

The Principal Cit vs M/S. Khaitan Polyfab Pvt. Ltd on 17 July, 2018

Author: Sanjib Banerjee

Bench: Sanjib Banerjee, Abhijit Gangopadhyay

O-53
                                   ITAT No.419 of 2016
                                   GA No.3449 of 2016
                                   GA No.3450 of 2016

                            IN THE HIGH COURT AT CALCUTTA
                              Special Jurisdiction (Income Tax)
                                       ORIGINAL SIDE


                      THE PRINCIPAL CIT, KOLKATA-4, KOLKATA
                                      Versus
                         M/S. KHAITAN POLYFAB PVT. LTD.

  BEFORE:
  The Hon'ble JUSTICE SANJIB BANERJEE

And The Hon'ble JUSTICE ABHIJIT GANGOPADHYAY Date : 17th July, 2018.

Appearance:

Ms. Smita Das De, Adv.
..for the Revenue The Court : In view of the circular of July 11, 2018 issued by the Central Board of Direct Taxes, the Revenue does not wish to press the appeal since the tax effect in this appeal is below Rs.50 lakh.
ITAT No.419 of 2016 along with GA No.3449 of 2016 and GA No.3450 of 2016 are dismissed as not pressed.
There will be no order as to costs.
(SANJIB BANERJEE, J.) (ABHIJIT GANGOPADHYAY, J.) sg.