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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in The Rajasthan Bhoodan Yagna Act, 1954

(2)The members of the Tehsil Committees shall be chosen by the Board [ordinarily] [Inserted by Section 2 of Rajasthan Act 14 of 1955, Publisedh in Rajasthan Gazette Extraordinary Part IV-A, dated 31-10-1955.] from amongst persons residing within the area of the Tehsil:Provided that, if no Tehsil Committee has been formed for any Tehsil, the functions of a Tehsil Committee under the Act shall be performed by the Board.