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Chattisgarh High Court

Vijay Pratap Banjare vs State Of Chhattisgarh 15 Wps/7033/2017 ... on 22 January, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                              Order Sheet

                         WPS No. 7287 of 2017

             Vijay Pratap Banjare Versus State Of Chhattisgarh




22/01/2018

Mr. Hemant Kesharwani, counsel for the petitioner.

Let the default be removed in two weeks. List this case after two weeks.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit