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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(8) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(8)“Farm made fish feed” means the fish feed made/manufactured in a fish farm with an intention to use all the fish feed in the same fish farm itself. Such fish feed shall not be transported out of premises of the fish farm for any purpose;