Himachal Pradesh High Court
Narender Kumar vs . Additional Register (Monitoring) on 7 November, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Narender Kumar vs. Additional Register (Monitoring) .
CMPMO No.41 of 2022 07.11.2022 Present Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Additional Advocate General, for respondent Nos.1 and 2.
Mr. Navlesh Verma, Advocate, for respondent Nos. 3 and 4. r to CMPMO No.41 of 2022 & CMP No.1551 of 2022 Mr. Navlesh Verma, Advocate has filed Power of Attorney on behalf of respondent Nos. 3 and 4. He prays for and is granted two weeks' time to file reply to the stay application.
List on 22.11.2022. In the meanwhile, respondent Nos. 1 and 2 may also file reply, if required and desired.
(Sandeep Sharma) Judge 7th November, 2022 (shankar) ::: Downloaded on - 07/11/2022 20:33:34 :::CIS