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State of Rajasthan - Section

Section 42 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

42. Notification of authentication to Bhamashah Identification number holder.

- The Bhamashah Identification number holder may be notified of One Time Pin based authentication, through the registered email and/or mobile phone number of the Bhamashah Identification number holder as determined by the Authority, at the time of authentication.