Section 2 in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017
2. Definitions.
- In these Rules, unless otherwise requires in the subject or context -(i)"Institute" means the Lalit Narayan Mishra Economic Development and Social Change Institute, Patna, Bihar;(ii)"Managing Committee" means Managing Committee constituted for the Institution;(iii)"Chairman"/Acting Chairman" means Chairman/Acting Chairman of the Managing Committee;(iv)"Director" means Director of the Institute;(v)"Registrar" means Registrar of the Institute;(vi)"Teacher" means Assistant Professor/Associate professor/Professor appointed in the Institute;(vii)"Commission" means the Bihar Public Service Commission;(viii)"Selection Commission" means the Bihar Staff Selection Commission;(ix)"Probationer" means Teaching / Non-teaching employees appointed as probationer against the original vacancies of the cadre;(x)"Department" means Education Department.(xi)"Act" means the Bihar Private Educational Institutions (taking over) Act, 1987.
