Delhi High Court - Orders
Land & Building Deapartment Govt Of Nct ... vs Lalit Kumar & Ors on 6 October, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Anup Jairam Bhambhani
$~Special DB-Item No-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 205/2019
LAND & BUILDING DEAPARTMENT GOVT OF NCT OF
DELHI ..... Appellant
Through Mr. Sanjay Kumar Pathak,
Standing Counsel with Mr. M.S.
Akhtar, Mr. Sunil Kumar and Ms.
Nidhi Thakur, Advocates.
versus
LALIT KUMAR & ORS ..... Respondents
Through Mr. Utsav Garg, Advocate.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 06.10.2023 REVIEW PET. 225/2022 (filed by the appellant) Although, learned counsel appearing on behalf of Lalit Kumar & Ors., the respondents herein, states that, they have filed a reply to the review petition, vide diary No. 1837882, dated 05.10.2023, however, the same is not on the record.
The Registry is directed to place the reply on the record, before the next date of hearing.
Learned counsel appearing on behalf of the review petitioner/appellant, prays for and is granted time to file a rejoinder to the LPA 205/2019 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 21:16:01 reply statedly filed on behalf of the respondents, before the next date of hearing.
List on 01.12.2023.
CM APPL. 39711/2022 (for additional documents),CM APPL. 39712/2022 (Stay), CM APPL. 39713/2022 (Delay) and CM APPL. 39714/2022 (for impleadment) List on 01.12.2023.
SIDDHARTH MRIDUL, J ANUP JAIRAM BHAMBHANI, J OCTOBER 06, 2023/rs LPA 205/2019 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 21:16:01