Madhya Pradesh High Court
Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 7 March, 2024
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 10983 of 2022
(SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)
Dated : 07-03-2024
Shri Qasim Ali - Advocate for petitioner.
Shri Shubham Manchani - Advocate for respondent.
Call after two weeks at request of petitioner's counsel.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
SSL
Signature Not Verified
Signed by: SHALINI
LANDGE
Signing time: 3/9/2024
10:46:47 AM