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Madhya Pradesh High Court

Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 7 March, 2024

Author: Chief Justice

Bench: Chief Justice

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       WP No. 10983 of 2022
                               (SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)

                         Dated : 07-03-2024
                                 Shri Qasim Ali - Advocate for petitioner.

                                 Shri Shubham Manchani - Advocate for respondent.

Call after two weeks at request of petitioner's counsel.



                                (RAVI MALIMATH)                                         (VISHAL MISHRA)
                                  CHIEF JUSTICE                                              JUDGE

                         SSL




Signature Not Verified
Signed by: SHALINI
LANDGE
Signing time: 3/9/2024
10:46:47 AM