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[Cites 0, Cited by 0] [Section 26L(2)] [Section 26L] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26L(2)(vi) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(vi)to make necessary arrangements for propaganda and publicity on matters related to regulated marketing of agricultural produce ;