Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(a) in The Rabindra Mukta Vidyalaya Act, 2001 (a)[ "Council" means the West Bengal Council of Rabindra Open Schooling established under section 3;] [[Clauses (a) and (b) substituted by W.B. Act 13 of 2006, which were earlier as under :-
