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[Cites 0, Cited by 0] [Section 19C(1)] [Section 19C] [Entire Act]

State of Chattisgarh - Subsection

Section 19C(1)(a) in The Chhattisgarh Co-Operative Societies Act, 1960

(a)intentionally does any act likely to injure the credit of the society or bring it to disrepute; or