Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 301 in Government of India Act, 1935 301. Section eighteen of the East India Company Act, 1780, and section twelve of the East India Act,1797 (being obsolete enactments containing savings formative law and custom) are hereby repealed. High CommissionerGOI.302
