Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 2 in The Bengal Rent Settlement Act, 1879 2. [Repeal of Bengal Act III of 1878.] - Repealed by Section 4 and Schedule III of the Amending Act, 1903 (I of 1903.)
