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Allahabad High Court

Uttam Nisad vs State Of U.P. & Others on 6 January, 2010

Bench: Vi°Ay Manohar Sahai, Virendra Kumar Dixit

Court No. - 9
Case :- SPECIAL APPEAL No. - 557 of 2006

Petitioner :- Uttam Nisad

Respondent :- State Of U.P. & Others
Petitioner Counsel :- P.N. Ojha,Ashok Khare
Respondent Counsel :- C.S.C.,Rajendra Rai

Hon'ble Vi°ay Manohar Sahai,J.

Hon'ble Virendra Kumar Dixit J. Rejoinder affidavit filed by the appellant is taken on record. As prayed, list after two months. Order Date :- 6.1.2010 VS