Allahabad High Court
Uttam Nisad vs State Of U.P. & Others on 6 January, 2010
Bench: Vi°Ay Manohar Sahai, Virendra Kumar Dixit
Court No. - 9 Case :- SPECIAL APPEAL No. - 557 of 2006 Petitioner :- Uttam Nisad Respondent :- State Of U.P. & Others Petitioner Counsel :- P.N. Ojha,Ashok Khare Respondent Counsel :- C.S.C.,Rajendra Rai Hon'ble Vi°ay Manohar Sahai,J.
Hon'ble Virendra Kumar Dixit J. Rejoinder affidavit filed by the appellant is taken on record. As prayed, list after two months. Order Date :- 6.1.2010 VS