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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(4) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(4)The appellate authority shall fix a date for hearing of the appeal and on the date so fixed or such further date to which the appeal will be adjourned, the appellate authority shall, after hearing the parties or their agents pass such orders on the appeal as it may deem it.