Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66(1)(b) in The Greater Noida Industrial Development Area Building Regulations, 1992

(b)In every building, exits shall comply with minimum requirements of this part, except those not accessible for general public use.