Bombay High Court
Dena Bank vs Devshi Valji Kundadia on 1 August, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9564 OF 2012
Dena Bank ....PETITIONER
V/S
Devshi Valji Kundadia ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 1st August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/08/2023 ::: Downloaded on - 03/08/2023 23:02:09 :::