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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(4)(k) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(k)In the event of a child leaving to home without permission, the information shall be sent to the police and the family, if known, and the detailed report along with the efforts to trace the child shall be sent to the committee for information in the subsequent sitting of the Committee.