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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(f) in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.)

(f)A agrees to sell to B " my white horse for rupees five hundred or rupees one thousand". There is nothing to show which of the two prices was to be given. The agreement is void.