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State of Andhra Pradesh - Section

Section 13 in Reductions and Remissions (Andhra Pradesh)

13.

Security bond taken under the authority of the Government from a Military Medical Student of the Assistant Surgeon Branch of the Indian Medical Department or from a woman stipendiary of the Government Ayurvedic and Unani Colleges in the State or from the surety of any such student or woman stipendiary. (As amended by G.O.Ms.No. 970, Revenue dated 5th May, 1960).